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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(3)(d) in Tamil Nadu Public Libraries Act, 1948

(d)such number of members as may be elected by the municipal council in the district, each municipal council electing one or more members in accordance with the following scale: -