Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 2 in Himachal Pradesh Home Guards Act, 1968 2. Exclusion of any district or area from operation of this Act. - The Government may, by notification, exclude any district or area from the operation of this Act.
