Section 16(9) in Madhya Pradesh Private Security Agencies Rules, 2012
(9)Private security guard/ supervisor cannot wear the Uniform of the army, Air Force, Navy or any other armed forces of the Union or Police or any dress having the appearance or bearing any of the distinctive marks of that uniform. He and the proprietor of the Private Security Agency shall be punished under section 21 of Private Security Agency (Regulation) Act, 2005.Form I(See Rule 8)Application For Grant of Licence/renewalToThe Controlling Authority..........................The undersigned hereby applies for obtaining a licence to run the business of Private Security Agency:-
