Himachal Pradesh High Court
Vikram Kumar vs . State Of Hp & Ors. on 8 May, 2023
Bench: Vivek Singh Thakur, Sushil Kukreja
Vikram Kumar Vs. State of HP & ors.
CWP No.8445 of 2022 .
08.05.2023 Present: Mr. Naresh Verma, Advocate, for the petitioner.
Mr. I.N. Mehta, Senior Additional Advocate General, for respondents No.1 to 4/State. Mr. Abhishek Verma, Advocate, for respondent No.5.
Mr. Balram Sharma, Deputy Solicitor General of India, for respondent No.6.
Reply on behalf of the State, as prayed, be filed within four weeks.
List before appropriate Bench after four weeks.
( Vivek Singh Thakur ) Judge ( Sushil Kukreja ) Judge May 08, 2023 (VH) ::: Downloaded on - 09/05/2023 20:37:55 :::CIS