Madhya Pradesh High Court
Kamar Singh Alias Kamal Singh vs The State Of Madhya Pradesh on 1 March, 2023
Author: Sunita Yadav
Bench: Sunita Yadav
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 54852 of 2022 (KAMAR SINGH ALIAS KAMAL SINGH Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 01-03-2023 Shri Manoj Kumar Dwivedi- Advocate for the applicant.
Shri VPS Tomar- Panel Lawyer for the State.
Counsel for the applicant seeks and is granted time to argue the matter. As prayed, list the case after two weeks.
(SUNITA YADAV) JUDGE vpn Signature Not Verified Signed by: VIPIN KUMAR AGRAHARI Signing time: 02-03-2023 10:14:44 AM