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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Odisha - Subsection

Section 24(1) in The Orissa Town Planning and Improvement Trust Act, 1956

(1)Subject to the Rules made by the State Government in this behalf, the conditions of service of the different class or grades of officers and staff and the strength of such services shall be regulated by regulations made under this Act.