Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26(3)] [Section 26] [Entire Act] State of Uttar Pradesh - Subsection Section 26(3)(e) in The U.P. Right of Children to Free and Compulsory Education Rules, 2011 (e)one member shall be from the representative of reputed Non-Governmental organisations exclusively working in the field of elementary education;