Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 3 in M.P. Nagar Tatha Gram Nivesh Niyam, 1975 3. Officers to assist the Director. - The following officers may be appointed to assist the Director, namely :-(a)Project Officer,(b)Sub-Divisional Officer.
