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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(2) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

(2)Social audit shall be for both water utilisation against the water budgeting and expenditure incurred for maintenance of the system with reference to the funds available with each of the Farmers' Organisation.