Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(3) in The Calcutta Municipal Corporation Act, 1980

(3)"assessment-book" means the municipal assessment book referred to by section 191 and includes any books subsidiary thereto;