Section 21 in The Port Of New Mangalore (Harbour Craft) Rules, 1976
21. Licensed harbour craft not to interfere with mooring or approaching vessels before they anchor.
-No person in charge of or navigating any licensed harbour craft shall attempt to make such harbour craft fast to any mooring or mark buoy, or take it alongside of a vessel approaching an anchorage or mooring before such vessel has come to anchor or been moored to a buoy.
