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[Cites 0, Cited by 0] [Section 330(1)] [Section 330] [Entire Act]

Union of India - Subsection

Section 330(1)(b) in Constitution of India, 1950

(b)[ the Scheduled Tribes except the Scheduled Tribes in the autonomous districts of Assam; and] [Substituted by the Constitution (Fifty-first Amendment) Act, 1984, Section 2, for sub-Clause (b) (w.e.f. 16.6.1986).]