Delhi High Court - Orders
M/S. Pma Construction Co vs M/S. Ntpc Ltd on 4 April, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 68/2022
M/S. PMA CONSTRUCTION CO. ..... Decree Holder
Through: Mr. Pawan Kumar Mittal, Advocate.
versus
M/S. NTPC LTD. ..... Judgement Debtor
Through: None.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 04.04.2022 EX.APPL (OS) 414/2022 (exemption) Exemption is allowed subject to all just exceptions.
OMP (ENF.) (COMM.) 68/2022 Issue notice to the respondent judgment debtor in addition through the nominated counsel, returnable on 28.04.2022.
SANJEEV SACHDEVA, J APRIL 4, 2022 rk Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digital Signed By:KUNAL SACHDEVA MAGGU Signing Date:04.04.2022 Signing Date:05.04.2022 11:31:25 20:29 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.