Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Madhya Pradesh - Subsection

Section 24(b) in The (Central Provinces and Berar) Debt Conciliation Act, 1933

(b)prescribing the manner in which notices shall be issued and served or published under sub-section (1) of Section 8;