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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Bihar - Subsection

Section 85(5) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(5)The Special Juvenile Police Unit may associate recognized voluntary organizations, Gram Sabha, Panchayat or Child Line to assist the Unit under the guidance of the Special Juvenile Police Officer in a manner which may help him/her in the care and protection of children, including social investigation, counselling, care, restoration and rehabilitation.