Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act] State of Andhra Pradesh - Subsection Section 3(2)(v) in A.P. State Council for Physiotherapy Act, 2019 (v)One member not below the rank of Deputy Secretary to Government, Law Department, to be nominated by the State Government;