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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Kerala - Subsection

Section 28(3) in Kannur University Act, 1996

(3)Each faculty shall consist of the following members, namely:-
(a)the chairmen of the Boards of Studies comprised in the faculty;
(b)two members elected from each Board of Studies;
(c)not less than five and not more than ten members, nominated by the Syndicates from among teachers; and
(d)two members, nominated by the Syndicate, who are from outside the University, on the basis of their expert knowledge.