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[Cites 0, Cited by 0] [Section 3(12)] [Section 3] [Entire Act]

Bombay Presidency - Subsection

Section 3(12)(ii) in Bombay Industrial Relations Act, 1946

(ii)a person who being employed primarily in a managerial, administrative or supervisory capacity draws basic pay (excluding allowances) exceeding [one thousand] rupees per month, and