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[Cites 0, Cited by 0] [Section 69B(4)] [Section 69B] [Entire Act]

Union of India - Subsection

Section 69B(4)(ii) in The Information Technology Act, 2000

(ii)"traffic data" means any data identifying or purporting to identify any person, computer system or computer network or location to or from which the communication is or may be transmitted and includes communications origin, destination, route, time, data, size, duration or type of underlying service or any other information.