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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Telangana - Subsection

Section 5(1)(iv) in Telangana Land Reforms (Ceiling on Agricultural Holdings) Act, 1973

(iv)in the case of any dry land situated in any area declared by the Government by notification to be a drought prone area, the extent of standard holding shall be increased,-