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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(2)(b) in Tamil Nadu Revision of Tariff Rates on Supply of Electrical Energy Act, 1978

(b)New Industries, which work night shift and existing industries which newly introduce night shift (i.e.) between 9-30 p.m. of a day and 5-30 a.m. of the next day, will be given a further concession as indicated below:-