Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Jharkhand - Subsection Section 28(3) in Jharkhand Co-operative Societies Act, 2008 (3)Save as provided in sub-section (2) , voting by proxy shall not be allowed except with the general or special sanction of the Registrar for any society or class of societies.
