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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(xxvi) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(xxvi)"Marketing" means all activities involved in the flow of Horticultural produce from the production points commencing from the stage of harvest till they reach the ultimate consumers, viz, grading, processing, storage, transport, channels of distribution and ail other functions involved in the process.