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[Cites 0, Cited by 0] [Section 607C(1)] [Section 607C] [Entire Act]

State of Telangana - Subsection

Section 607C(1)(d) in Greater Hyderabad Municipal Corporation Act, 1955

(d)seizure of a place for counting of votes by any person or persons, making the counting authorities surrender the ballot papers or voting machines and the doing of anything which affects the orderly counting of votes;