Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 72 in The Haryana Canal and Drainage Rules, 1976 72. Every boat or raft to be manned. [Section 39]. - Every boat and raft floated on a canal shall at all times have person in attendance on board.
