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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Karnataka - Subsection

Section 34(2)(ix) in The Karnataka State Law University Act, 2009

(ix)to make proposals for the institution of Professorships, Readerships, Lectureships and other posts of teachers required by the University and for prescribing the duties for such posts;