Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 216] [Entire Act] State of Assam - Subsection Section 216(d) in Instructions Relating to Liquor (d)The Deputy Commissioner of Excise is authorised to grant leave to Excise Head Constables. Excise Constables of Excise Intelligence Bureau and to the staff of his office establishment.
