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Gujarat High Court

Vaghjibhai Ramjibhai Bambhania vs Gujarat Maritime Board Thro Chief ... on 27 June, 2016

Author: J.B.Pardiwala

Bench: J.B.Pardiwala

                 C/CA/2904/2016                                                ORDER




                    IN THE HIGH COURT OF GUJARAT AT AHMEDABAD


         CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 2904 of 2016

                      In SPECIAL CIVIL APPLICATION NO. 3308 of 2013

         ==========================================================
                   VAGHJIBHAI RAMJIBHAI BAMBHANIA....Applicant(s)
                                      Versus
             GUJARAT MARITIME BOARD THRO CHIEF EXECUTIVE OFFICER &
                                1....Respondent(s)
         ==========================================================
         Appearance:
         MR TR MISHRA, ADVOCATE for the Applicant(s) No. 1
         MR HAMESH C NAIDU, ADVOCATE for the Respondent(s) No. 1
         ==========================================================

                  CORAM: HONOURABLE MR.JUSTICE J.B.PARDIWALA

                                    Date : 27/06/2016


                                      ORAL ORDER

Let the main matter be notified for final disposal after six weeks. This civil application is, accordingly, disposed of.

(J.B.PARDIWALA, J.) Vahid Page 1 of 1 HC-NIC Page 1 of 1 Created On Wed Jun 29 02:39:29 IST 2016