Gujarat High Court
Vaghjibhai Ramjibhai Bambhania vs Gujarat Maritime Board Thro Chief ... on 27 June, 2016
Author: J.B.Pardiwala
Bench: J.B.Pardiwala
C/CA/2904/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 2904 of 2016
In SPECIAL CIVIL APPLICATION NO. 3308 of 2013
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VAGHJIBHAI RAMJIBHAI BAMBHANIA....Applicant(s)
Versus
GUJARAT MARITIME BOARD THRO CHIEF EXECUTIVE OFFICER &
1....Respondent(s)
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Appearance:
MR TR MISHRA, ADVOCATE for the Applicant(s) No. 1
MR HAMESH C NAIDU, ADVOCATE for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE J.B.PARDIWALA
Date : 27/06/2016
ORAL ORDER
Let the main matter be notified for final disposal after six weeks. This civil application is, accordingly, disposed of.
(J.B.PARDIWALA, J.) Vahid Page 1 of 1 HC-NIC Page 1 of 1 Created On Wed Jun 29 02:39:29 IST 2016