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State of Madhya Pradesh - Section

Section 9 in The Gwalior Vyapar Mela Pradhikaran Adhiniyam, 1996

9. Power to remove persons from trade fair area.

- If any officer specially empowered in this behalf by the Authority is satisfied that any person occupying any stall or space in the trade fair area is in unauthorised occupation of the stall or space or continues to occupy the stall or space after authority to occupy has ceased, he may, with previous sanction of the Authority, require such person to vacate the stall or space within such time as may be mentioned in the requisition and such person may, in addition to any penalty to which he may be liable under this Act, be summarily removed from the stall or space.