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Supreme Court - Daily Orders

Subhash Chander Aggarwal vs United India Insurance Co. Ltd on 30 March, 2015

Bench: Dipak Misra, Prafulla C. Pant

  ITEM NO.32                             COURT NO.3                 SECTION IVB

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (C)......CC                  No(s).
  5387-5388/2015

  (Arising out of impugned final judgment and order dated 20/05/2013
  in LPA No.266/2013 and 07/03/2014 in RA No.15/2014 in LPA
  No.266/2013 passed by the High Court of Punjab & Haryana at
  Chandigarh)

  SUBHASH CHANDER AGGARWAL                                           Petitioner(s)

                                                VERSUS

  UNITED INDIA INSURANCE CO. LTD & ORS                               Respondent(s)


  (with appln. (s) for c/delay in filing SLP)


  Date : 30/03/2015 These petitions were called on for hearing
  today.


  CORAM :                HON'BLE MR. JUSTICE DIPAK MISRA
                         HON'BLE MR. JUSTICE PRAFULLA C. PANT


  For Petitioner(s)                Mr. Subramonium Prasad,Adv.


  For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Delay condoned.

The special leave petitions are dismissed.

(Gulshan Kumar Arora) (H.S. Parasher) Court Master Court Master Signature Not Verified Digitally signed by Gulshan Kumar Arora Date: 2015.04.01 19:15:22 IST Reason: