Supreme Court - Daily Orders
Subhash Chander Aggarwal vs United India Insurance Co. Ltd on 30 March, 2015
Bench: Dipak Misra, Prafulla C. Pant
ITEM NO.32 COURT NO.3 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
5387-5388/2015
(Arising out of impugned final judgment and order dated 20/05/2013
in LPA No.266/2013 and 07/03/2014 in RA No.15/2014 in LPA
No.266/2013 passed by the High Court of Punjab & Haryana at
Chandigarh)
SUBHASH CHANDER AGGARWAL Petitioner(s)
VERSUS
UNITED INDIA INSURANCE CO. LTD & ORS Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 30/03/2015 These petitions were called on for hearing
today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s) Mr. Subramonium Prasad,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petitions are dismissed.
(Gulshan Kumar Arora) (H.S. Parasher) Court Master Court Master Signature Not Verified Digitally signed by Gulshan Kumar Arora Date: 2015.04.01 19:15:22 IST Reason: