Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act] State of Punjab - Subsection Section 46(2)(k) in Punjab State Aid to Industries Act, 1935 (k)the application under section 33 of profits in the case in which the conditions on which the State aid has been given, have not been fulfilled;