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State of Goa - Section

Section 45 in Goa Prisons Rules, 2006

45. Conditions to be observed by Jail Guard and Head Guard.

(1)The Jail Guard and the Head Guard commander shall on no account leave their posts without being properly relieved.
(2)In case of sudden illness, proper report shall be made by the Head Guard commander or his second in command to the Jailor for necessary relief.
(3)A jail guard on sentry duty shall hold no conversation whatsoever with any one. In the case of requirement of such a conversation, the Head Guard commander shall himself do the same.
(4)A jail guard on sentry duty seeing a prisoner attempting to escape shall at once raise the alarm by blowing a continuous short sharp blast with his whistle.