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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(2) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

(2)Subject to the provisions of the Act, Intermediate colleges recognised by the Council shall appoint a Principal, and at least one teacher in each of the recognised subjects.