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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(1) in The West Bengal Schools (Control of Expenditure) Act, 2005

(1)The State Government may, -
(a)select the site for setting up a new school,
(b)set up a new school,
(c)upgrade an existing school,
(d)determine the strength of teacher and non-teaching staff in a school, in such manner as may be prescribed.