Bombay High Court
The Ugar Sugar Works Ltd vs Asst. Commissioner Of Income Tax Circle ... on 3 August, 2023
Author: K. R. Shriram
Bench: K. R. Shriram
1/1 production-wp-3631-22s.doc
Digitally IN THE HIGH COURT OF JUDICATURE AT BOMBAY
signed by
MEERA
MEERA MAHESH CIVIL APPELLATE JURISDICTION
MAHESH JADHAV
JADHAV Date:
2023.08.04
WRIT PETITION NO.3631 OF 2022
11:45:34
+0530
The Ugar Sugar Works Limited .....Petitioner
Vs.
Assistant Commissioner of Income Tax
Circle Sangli & Ors. .....Respondents
AND
WRIT PETITION NO.2866 OF 2022
Symbiosis Open Education Society .....Petitioner
Vs.
Assistant Commissioner of Income Tax
Exemption & Ors. .....Respondents
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Mr. Tanzil Padvekar Advocates for Petitioners.
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CORAM : K. R. SHRIRAM AND
FIRDOSH P. POONIWALLA, JJ.
DATED : 3rd AUGUST 2023 P.C. :
1 Not on board. Upon mentioning taken on board. 2 Respondents to file reply and serve a copy thereof on or before 9 th October 2023. Rejoinder, if any, to be filed and copy served by 6 th November 2023.
3 Petition be listed on 4th December 2023. 4 The ad-interim granted earlier to continue until 22nd December 2023.
(FIRDOSH P. POONIWALLA, J.) (K. R. SHRIRAM, J.) Meera Jadhav ::: Uploaded on - 04/08/2023 ::: Downloaded on - 05/08/2023 01:59:27 :::