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State of Assam - Section

Section 6 in Assam Ministers' and Leader of the Opposition's Salaries, Allowances and Amenities Rules, 2018

6. Conveyance allowance.

- Chief Minister shall draw an amount of Rs. 18,750 and Ministers, Leader of the Opposition of Assam Legislative Assembly shall draw an amount of Rs. 15,000 per month subject to produce cash memo/voucher for purchase of fuel as conveyance allowance (POL cost).