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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(x) in Bihar Street Vendors (Protection of livelihood and regulation of Street Vending) Schemes 2017

(x)The TVC should make a committee [Headed by a woman official] to take into account the Domestic Violence Act, 2005, Harassment at workplace (Prevention, Prohibition and redressal) Act-2013 and also Indian Penal Code to protect women at work place.