Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13D] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13D(l) in The U.P. Municipalities Act, 1916

(l)[ has an interest or share, in a publication where in advertisement regarding activities of the municipalities can be published; or [Inserted by Uttaranchal Act No. 13 of 2002 (w.e.f. 21.12.2002).]