Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34(14)] [Section 34] [Entire Act]

State of Haryana - Subsection

Section 34(14)(iii) in The Punjab Borstal Act, 1926

(iii)for fixing the punishment admissible under this Act which shall be awardable for commission of Borstal Institution offences or classes thereof;