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State of Gujarat - Section

Section 16 in Gujarat Metropolitan Planning Committees Rules, 2016

16. Notice Inviting Nominations.

- Immediately on the issue of a public notice under Rule 9 read with Rule 14, the Returning Officer shah issue a public notice, in Form I-A
(i)inviting nominations of candidates for such election and specifying therein the time and the place at which the nomination papers shall be delivered;
(ii)time and the place for scrutiny of nominations; and
(iii)time and the place at which the notice of withdrawal of candidature are to be delivered.