Supreme Court - Daily Orders
Vinayak Purshottam Dube Deceased ... vs Jayashree Padmakar Bhat on 25 September, 2023
Author: B.V. Nagarathna
Bench: B.V. Nagarathna
ITEM NO.39 COURT NO.15 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 1703-1704/2019
(Arising out of impugned final judgment and order dated 02-05-2018
in RA No. 26/2017 02-05-2018 in RA No. 27/2017 passed by the
National Consumers Disputes Redressal Commission, New Delhi)
VINAYAK PURSHOTTAM DUBE DECEASED THROUGH LRS. Petitioner(s)
VERSUS
JAYASHREE PADMAKAR BHAT & ORS. Respondent(s)
(NW
IA No. 181066/2018 - CONDONATION OF DELAY IN FILING
IA No. 181067/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 181070/2018 - EXEMPTION FROM FILING O.T.) Date : 25-09-2023 These matters were called on for hearing today. CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA HON'BLE MR. JUSTICE UJJAL BHUYAN For Petitioner(s) Mr. Aniruddha Deshmukh, AOR For Respondent(s) Mr. Abhishek Yadav, Adv.
Mr. Ruchit Mohan, Adv.
Mr. Braj Kishore Mishra, AOR UPON hearing the counsel the Court made the following O R D E R In terms of letter dated 22.09.2023 circulated by the learned counsel for respondent nos. 1 and 2 seeking adjournment, adjourned by two weeks.
(NEETU SACHDEVA) (MALEKAR NAGARAJ) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by Neetu Sachdeva Date: 2023.09.26 14:07:06 IST Reason: