Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38C(1)] [Section 38C] [Entire Act] State of Gujarat - Subsection Section 38C(1)(ii) in The Gujarat University Act, 1949 (ii)Heads of the Departments in the special subjects taught at degree level in the college, institution or Department, as its ex-officio members, and