Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52] [Entire Act] State of Punjab - Subsection Section 52(b) in The Punjab Municipal Act, 1999 (b)the members of the Legislative Assembly of the State representing constituencies comprising the transitional area or any part thereof who shall be the ex officio members; and
