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[Cites 0, Cited by 0] [Section 53] [Entire Act]

Union of India - Subsection

Section 53(1) in The Coal Mines Regulations, 2017

(1)The surveyor shall -
(a)make such accurate surveys and levellings, and prepare such plans and sections and tracings thereof, as the manager may direct or as may be required by the Act or by the regulations or orders made thereunder, and shall sign the plans, sections and tracings and date his signature;
(b)be responsible for the accuracy of any plan and section, or tracings thereof that has been prepared and signed by him.