Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Jammu-Kashmir - Subsection Section 34(b) in The Jammu and Kashmir Electricity Act, 2010 (b)to comply with the directions of the Regional Load Dispatch Centre and the State Load Despatch Centre, as the case may be;
