Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act] State of West Bengal - Subsection Section 6(1)(a) in The West Bengal Medical And Dental Colleges (Regulation Of Admission) Act, 1973 (a)submit his application in such form, deposit such fees and comply with such other formalities as may be prescribed;