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Punjab-Haryana High Court

Vivek Balyan & Anr vs Maharishi Dayanand University Rohtak & ... on 13 December, 2016

Author: Rajiv Narain Raina

Bench: Rajiv Narain Raina

IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

                                             CWP No. 9902 of 2016
                                             Date of Decision:13.12.2016

Vivek Balyan and another                                  ...Petitioners

                                 Vs.

Maharishi Dayanand University & another                   ...Respondents


CORAM:- HON'BLE MR.JUSTICE RAJIV NARAIN RAINA

Present:-   Mr. Rajat Mor, Advocate
            for the petitioners.

            Mr. Amit Rao, Advocate for
            Mr. Anurag Goyal, Advocate
            for the respondent no.1.

RAJIV NARAIN RAINA, J. (Oral)

For orders, see order of even date passed in CWP No.7535 of 2015(O&M) titled as "Dr. Vizender Singh and others Vs. Guru Jambheshwar University of Sciences and Technology, Hisar."

(RAJIV NARAIN RAINA) JUDGE 13.12.2016 Vimal/neeraj Whether speaking/reasoned Yes/No Whether reportable Yes/No 1 of 1 ::: Downloaded on - 18-12-2016 17:11:02 :::