Punjab-Haryana High Court
Vivek Balyan & Anr vs Maharishi Dayanand University Rohtak & ... on 13 December, 2016
Author: Rajiv Narain Raina
Bench: Rajiv Narain Raina
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
CWP No. 9902 of 2016
Date of Decision:13.12.2016
Vivek Balyan and another ...Petitioners
Vs.
Maharishi Dayanand University & another ...Respondents
CORAM:- HON'BLE MR.JUSTICE RAJIV NARAIN RAINA
Present:- Mr. Rajat Mor, Advocate
for the petitioners.
Mr. Amit Rao, Advocate for
Mr. Anurag Goyal, Advocate
for the respondent no.1.
RAJIV NARAIN RAINA, J. (Oral)
For orders, see order of even date passed in CWP No.7535 of 2015(O&M) titled as "Dr. Vizender Singh and others Vs. Guru Jambheshwar University of Sciences and Technology, Hisar."
(RAJIV NARAIN RAINA) JUDGE 13.12.2016 Vimal/neeraj Whether speaking/reasoned Yes/No Whether reportable Yes/No 1 of 1 ::: Downloaded on - 18-12-2016 17:11:02 :::