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[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

State of Himachal Pradesh - Subsection

Section 59(2)(o) in The Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971

(o)the time within which applications and appeals may be presented under this Act, in cases for which no specific provisions in that behalf has been made therein;