Section 5 in Uttar Pradesh Roadside Land Control Act, 1945
5. Restrictions on building, etc. in a controlled area.
- Notwithstanding anything contained in any other law for the time being in force, no person shall erect or re-erect any building, or make or extend any excavation, or lay-out any means of access to a road in a controlled area except with the previous permission of the Collector in Writing.
