Section 28 in The Delhi Development Authority (Management And Disposal Of Housing Estates) Regulations, 1968
28. Draw of lots.
- The allotment of property to eligible applicants shall be made by draw of lots under the supervision of the committee. Where the number of eligible applicants exceed the number of properties, lots shall be drawn to the extent of the number of properties available plus 25 per cent thereof to serve as a waiting list.
